M/s Primenet Global Ltd Vs Union Of India And Anr
.... nd also looking to the fact that the judgement which has been delivered by this Tribunal in Netmagic Solutions (P) Ltd. Vs. Union of India in R.A. No.7 of 2020 in T.P. No.56 of 2020 dated 28.02.2022 and also looking to the judgement delivered in T.P. No.169 of 2014 as well as in T.P. No.108 of 2 ...
Telecom Disputes Settlement And Appellate Tribunal
Den Networks Ltd Vs Rahim Bhai Parmar & Anr
.... 3. Considering the nature of petitioner’s grievance, respondent no.1 is restrained from further swapping of petitioner’s Set Top Boxes (STBs) with that of any entity unless due compliance is shown with relevant Regulations and the Interconnect Agreement. This stay shall continue til ...
Telecom Disputes Settlement And Appellate Tribunal
United Telecoms Ltd Vs Department Of Telecommunications
.... vit justifying the demand of Rs.56.50 Crores out of total demand of approximately Rs.1200 Crores. 3. Time to file further affidavit by the respondent is granted till next date of hearing. 4. M.A. No. 124 of 2024 - This M.A. has been preferred by the original ...
Telecom Disputes Settlement And Appellate Tribunal
Bharti Airtel Ltd Vs Union Of India
.... s also taken this Tribunal to Annexure II to at page no.906 of the memo of the petition and it is submitted that the revenue collected by this petitioner has been mentioned in the format of Statement of Revenue and Licence Fee in column no.1(A). Merely because the word ‘bandwidth’ has been menti ...
Telecom Disputes Settlement And Appellate Tribunal
Digital Network Associates Pvt. Ltd Vs Union Of India
.... ing referred by the petitioner, the same should be legible or at the time of argument the legible copy shall be submitted. With this condition, this M.A. is hereby disposed of. 3. Counsel for the petitioner is seeking time to file rejoinder affidavit which is granted till next date of hear ...
Telecom Disputes Settlement And Appellate Tribunal
Bhimavaram Community Networks, Andhra Pradesh Vs M/s Blue Chip Systems, Vijayawada
.... g argued before this Court, and it was there that in case of need, another expert commission may be issued. 3. But, right away this application has been moved without moving a counter or objection over previous report, for which three weeks’ time is being requested. Let objections, if any, ...
Telecom Disputes Settlement And Appellate Tribunal
Thamizhaga Cable Tv Communication Ltd Vs Anil Cable Network
.... rovided by Petitioner to the Respondent? If so then whether Petitioner is entitled for return of STBs in good working condition along with accessories from Respondents or in lieu thereof amounts along with internet as claimed in respective Petitions? 3. Whether monthly invoices have been du ...
Telecom Disputes Settlement And Appellate Tribunal
Mumbai International Airport Ltd Vs Aera And Anr
.... granted vide order dated 19.12.2023 and was extended from time to time, may be extended at least till next date of hearing. 3. Hence, the matter is adjourned to 12.07.2024. 4. Meanwhile, respondent no.2 shall file the reply and copy whereof shall be supplied to the counsels for res ...
Telecom Disputes Settlement And Appellate Tribunal
Union Of India Vs Bharat Broadcasting Network Ltd
.... pliance or to be present in person. This also got not complied with. A request is for issuing a non Bailable Warrant of Arrest against JD Director, for ensuring presence. 3. Appropriate application, along with appropriate steps, is to be taken by Decree Holder. Whereas, no such application ...
Telecom Disputes Settlement And Appellate Tribunal
Fastway Transmission Pvt. Ltd Vs Abc Network And Anr
.... was said to have appeared previously and some settlement talk was there. Time is being requested for filing reply by Respondent No. 2. 3. Let reply by Respondent No. 1 as well as Respondent No. 2, be got filed, within four weeks. Then after, replication, if any, may be filed, within two week ...
Telecom Disputes Settlement And Appellate Tribunal
Get In Touch With Us
We are here to help. Want to learn more about our services? Please get in touch, we'd love to hear from you!