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    Power%20of%20Attorney

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    GENERAL POWER OF ATTORNEY TO BE EXECUTED BY MULTIPLE INDIVIDUALS IN FAVOUR OF THE BUILDER PURSUANT TO A COLLABORATION AGREEMENT FOR REDEVELOPMENT OF A PLOT HAVING LONG TITLE HISTORY
    general power of attorney to be executed by multiple individuals in favour of the builder pursuant to a collaboration agreement for redevelopment of a plot having long title history
    GENERAL POWER OF ATTORNEY BY A SINGLE OWNER OF A RESIDENTIAL APARTMENT IN A DESIGNER HOME HOUSING COMPLEX
    general power of attorney by a single owner of a residential apartment in a designer home housing complex
    DEED OF REVOCATION OF SPECIAL POWER OF ATTORNEY OR GENERAL POWER OF ATTORNEY OF A PLOT
    deed of revocation of special power of attorney or general power of attorney of a plot
    GENERAL POWER OF ATTORNEY BY AN UNMARRIED DAUGHTER IN FAVOUR OF BROTHER AND/OR FATHER IN RESPECT OF HER SHARE IN A RESIDENTIAL PLOT
    general power of attorney by an unmarried daughter in favour of brother and/or father in respect of her share in a residential plot
    GENERAL POWER OF ATTORNEY BY A BROTHER IN FAVOUR OF SISTER IN RESPECT OF HER SHARE IN A RESIDENTIAL PLOT
    general power of attorney by a brother in favour of sister in respect of her share in a residential plot
    GENERAL POWER OF ATTORNEY BY OWNER OF A RESIDENTIAL PLOT IN FAVOUR OF HIS WIFE
    general power of attorney by owner of a residential plot in favour of his wife
    GENERAL POWER OF ATTORNEY BY HUSBAND & WIFE IN FAVOUR OF THEIR FATHER/FATHER-IN LAW OR MOTHER/MOTHER-IN LAW IN RESPECT OF COMMERCIAL SHOP
    general power of attorney by husband & wife in favour of their father/father-in law or mother/mother-in law in respect of commercial shop
    GENERAL POWER OF ATTORNEY OF MOVABLE / IMMOVABLE PROPERTIES BY A SON IN FAVOUR OF HIS FATHER & MOTHER
    general power of attorney of movable / immovable properties by a son in favour of his father & mother
    GENERAL POWER OF ATTORNEY OF AN APARTMENT BY A MOTHER IN FAVOUR OF HER SON
    general power of attorney of an apartment by a mother in favour of her son
    GENERAL POWER OF ATTORNEY BY VARIOUS NRI OWNERS IN FAVOUR OF UNCLE/COUSIN IN RESPECT OF ALREADY OWNED & TO BE ACQUIRED MOVABLE & IMMOVABLE PROPERTIES
    general power of attorney by various nri owners in favour of uncle/cousin in respect of already owned & to be acquired movable & immovable properties
    GENERAL POWER OF ATTORNEY BY A WIFE IN FAVOUR OF HER HUSBAND IN RESPECT OF A RESIDENTIAL HOUSE AND OTHER IMMOVABLE PROPERTIES
    general power of attorney by a wife in favour of her husband in respect of a residential house and other immovable properties
    GENERAL POWER OF ATTORNEY BY A DAUGHTER IN FAVOUR OF HER FATHER IN RESPECT OF A SHOP, VARIOUS CYBER / IT UNITS & OTHER IMMOVABLE PROPERTIES
    general power of attorney by a daughter in favour of her father in respect of a shop, various cyber / it units & other immovable properties
    GENERAL POWER OF ATTORNEY BY A SISTER IN FAVOUR OF A SISTER FOR PURCHASE & SALE OF ANY MOVABLE PROPERTIES & IMMOVABLE PROPERTIES
    general power of attorney by a sister in favour of a sister for purchase & sale of any movable properties & immovable properties
    GENERAL POWER OF ATTORNEY IN FAVOUR OF HUSBAND & SON IN RESPECT OF MOVABLE / IMMOVABLE PROPERTIES INCLUDING A FLAT & SHOP WHICH ARE UNDER AGREEMENT TO PURCHASE / AGREEMENT TO SELL
    general power of attorney in favour of husband & son in respect of movable / immovable properties including a flat & shop which are under agreement to purchase / agreement to sell
    GENERAL POWER OF ATTORNEY BY HUSBAND & WIFE IN FAVOUR OF TWO DAUGHTERS IN RESPECT OF RESIDENTIAL HOUSE / ANCESTRAL LAND / BANK ACCOUNT / FIXED DEPOSIT / JOINT PENSION ACCOUNT / SECURITIES / CARS ETC
    general power of attorney by husband & wife in favour of two daughters in respect of residential house / ancestral land / bank account / fixed deposit / joint pension account / securities / cars etc
    GENERAL POWER OF ATTORNEYBY TWO BROTHERS IN FAVOUR OF UNCLE IN RESPECT OF A RESIDENTIAL APARTMENT
    general power of attorneyby two brothers in favour of uncle in respect of a residential apartment
    GENERAL POWER OF ATTORNEY BY HUSBAND & WIFE IN FAVOUR OF GRANDSON IN RESPECT OF PURCHASE OR SALE OF IMMOVABLE PROPERTIES
    general power of attorney by husband & wife in favour of grandson in respect of purchase or sale of immovable properties
    GENERAL POWER OF ATTORNEY BY A SISTER IN FAVOUR OF BROTEHR & SISTER IN RESPECT OF IMMOVABLE PROPERTIES
    general power of attorney by a sister in favour of brotehr & sister in respect of immovable properties
    GENERAL POWER OF ATTORNEY BY A NRI IN FAVOUR OF HIS BROTHER IN RESPECT OF ALL HIS MOVIABLE & IMMOVABLE PROPERTIES
    general power of attorney by a nri in favour of his brother in respect of all his moviable & immovable properties
    GENERAL POWER OF ATTORNEY BY A NRI IN FAVOUR OF HIS FATHER IN RESPECT OF HIS COMMERCIAL PROPERTY
    general power of attorney by a nri in favour of his father in respect of his commercial property


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