Will
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35 results
will in favour of family (short form)
₹250.00
will in favour of wife (short form)
₹250.00
will in favour of family (long form)
₹250.00
will of a widower in favour of a relative (other than own son)
₹250.00
will regarding ancestral and other properties
₹250.00
will appointing an executor to act as a trestee for the benefit of the minors
₹250.00
will regarding multiple properties
₹250.00
will in favour of wife appointing her as guardian for minor child
₹250.00
joint will by issueless couple
₹250.00
second will after cancellation of first will
₹250.00
will by a disabled person in favour of daughter
₹250.00
will by a medically ill person in favour of wife and daughter
₹250.00
conditional will
₹250.00
will in favour of minor son after the death of the wife
₹250.00
codicil for additional bequest and authority
₹250.00
codicil substituting an executor appointed under an earlier executed will
₹250.00
revocation of will
₹250.00
will by father (general)
₹250.00
will by mother in favour of son
₹250.00
will by father in favour of daughter
₹250.00
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