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Power%20of%20Attorney
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34 results
general power of attorney in favour of brother in respect of share in the plot inherited after the death of father
special power of attorney by two joint owners of a residential apartment in favour of two persons
special power of attorney by father & mother in favour of son for purchse of entire third floor in a proposed building
special power of attorney in favour of friend for limited purpose in respect of an apartment
special power of attorney in favour of mother for limited purpose
special power of attorney to gift only a share in the flat by a broher in favour of brother
special power of attorney by a wife in favour of her husband to gift a plot
special power of attorney to accept gift by a brotehr in favour of sister in respect of his share in a commercial flat
special power of attorney by a son in favour of father in respect of residential house & commercial floor for the limited purpose of leasing & court cases etc.
special power of attorney in favour of nephew for various purposes unregistered but notarized
special power of attorney by a father in favour of daughter & son-in law in respect of an apartment which is not registered but notarized
special power of attorney for court cases
special power of attorney in favour of brother-in law for managing & leasing of shop unregistered but notarized
