Discussion Forum
Newton’s 3rd Law: Every Action has an Equal and Opposite Reaction. So resolve queries and help others if you have answers because there will be a day when you will have queries and just like you helped others, others will come to your help.
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How to monetise or make money out of Design Patents?
Please give me suggestions as to different methods and procedures involved in monetizing Design Patents.
Akash Suresh
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The crime
Y the crime is growing day by day what is happening in India no one has afear in India in future if anyone what to do crime they shud get fear !.....
THK M
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Conditional gift deed
Please send formats
SHARANA GOUDA Patil
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Probation act
If the probation is received in section 420, will it affect its service career
Mohan lal Phulia
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Crpc, judgement required, when bail bond not cancelled by magistrate while cancelling bail neither copy of judgement supplied to convict
Judgement
Randeep Tanwar
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will and gift deed
will and gift did not carry presumption in under section 90 in evidence act . please give full judgment or citation or case title?
Mohan lal Phulia
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Trade mark
After refusal of Trade mark the course to appeal ingredients and requirement of documents to be filed and and authority name with address.Also time period prescribed to file the appeal.
Kavi Raj Malik
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