Discussion Forum

Newton’s 3rd Law: Every Action has an Equal and Opposite Reaction. So resolve queries and help others if you have answers because there will be a day when you will have queries and just like you helped others, others will come to your help.

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  • dev

    recording of dying declaration without taking fitness certificate

    Please let us know the validity of dying declaration with obtaining fitness certificate

    Nasib Bhat

  • dev

    repayment of loan amount

    home buyer is not liable to repay till offer of possession of flat

    M L Sharma

  • dev

    consequense to the complainant (victim).

    if FIR was lodged under section 354 B INDIAN PENAL CODE,1860 but victim's statement is not recorded by the police under section 161 or 164 crpc. what is the remedy available in the favour of victim.

    bharat tokas

  • dev

    Judgement

    If a person who have management rights while drawing a cheque but when cheque is presented in bank he is no longer in the management of the compant is section 138 of NI act applicable to that person ?

    Sagar Juneja

  • dev

    307

    bail

    Mohar Singh

  • dev

    125 CRPC

    Any judgment of favorable orders of alimony granted to wife who is working as well.

    Devender Rana

  • dev

    kindly give a law point on this by way of section/rule/judgement

    if a fact which is written in a affidavit is contradictory to fact which is written in plaint/defence can we make a defence for fact which is mistakenly recorded in affidavit?

    Sagar Juneja