C Central Foreign Exchange Management(Foreign Exchange Derivative Contracts)Regulations, 2000 Act 10430 2025 View Download
C Central Foreign Exchange Management (Investment In Firm Or Proprietary Concern In India) Regulations, 2000 Act 10417 2025 View Download
C Central Foreign Exchange Management (Issue Of Security In India By A Branch, Office Or Agency Of A Person Resident Outside India) Regulations, 2000 Act 10418 2025 View Download
C Central Foreign Exchange Management (Manner Of Receipt And Payment) Regulations, 2000 Act 10419 2025 View Download
C Central Foreign Exchange Management (Offshore Banking Unit) Regulations, 2002 Act 10420 2025 View Download
C Central Foreign Exchange Management (Permissible Capital Account Transactions) Regulations, 2000 Act 10421 2025 View Download
C Central Foreign Exchange Management (Possession And Retention Of Foreign Currency) Regulations, 2000 Act 10422 2025 View Download
C Central Foreign Exchange Management (Realisation, Repatriation And Surrender Of Foreign Exchange) Regulations, 2000 Act 10423 2025 View Download