Bare Acts

Showing 2121 - 2130 of 11113 acts
Type: State Acts
S Gujarat

Bombay Betting Tax Act, 1925

Act 16452 2025
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S Maharashtra

Bombay Betting Tax (Amendment) Act, 2010

Act 20012 2025
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S Gujarat

Bombay Betting Tax (Gujarat Repeal) Act, 2004

Act 16451 2025
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S Maharashtra

Bombay Betting Tax Rules, 1925

Act 20013 2025
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S Gujarat

Bombay Bhagdari And Narwadari Tenures Abolition Act, 1949

Act 16453 2025
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S Gujarat

Bombay Bhil Naik Inams Abolition Act, 1955

Act 16454 2025
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S Maharashtra

Bombay Bhil Naik Inams Abolition Rules, 1956

Act 20014 2025
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S Gujarat

Bombay Bhil Naik Inams Abolitions (Compensation Bonds) Rules, 1956

Act 16455 2025
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S Gujarat

Bombay Borstal Schools Act, 1929

Act 16456 2025
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S Gujarat

Bombay Building (Control Of Erection) Regulation, 1950

Act 16457 2025
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