Bare Acts

Showing 2221 - 2230 of 11113 acts
Type: State Acts
S Gujarat

Bombay Hindu Divorce (Decrees Validation) Act, 1958

Act 16507 2025
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S Gujarat

Bombay Hindu Heirs Relief Act, 1866

Act 16508 2025
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S Gujarat

Bombay Hindu Places Of Public Worship (Entry Authorization) Act, 1956

Act 16509 2025
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S Maharashtra

Bombay Hindu Womens Rights To Property (Extension To Agricultural Land) Act, 1947

Act 20056 2025
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S Gujarat

Bombay Home Guards Act, 1947

Act 16510 2025
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S Gujarat

Bombay Home Guards Rules, 1953

Act 16511 2025
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S Maharashtra

Bombay Homoeopathic Practitioners Act, 1959

Act 20057 2025
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S Gujarat

Bombay Housing Board (Premises) Eviction Rules, 1953

Act 16512 2025
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S Gujarat

Bombay Inams (Kutch Area) Abolition Act, 1958

Act 16518 2025
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S Gujarat

Bombay Inams (Kutch Area) Abolition (Amendment) Act, 1966

Act 16513 2025
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