Bare Acts

Showing 2251 - 2260 of 4250 acts
Type: Central Acts
C Central

Iron And Steel Companies Amalgamation Act, 1952

Act 10951 2025
C Central

Iron And Steel Companies (Amalgamation And Takeover Laws) Repeal Act, 2000

Act 10950 2025
C Central

Iron And Steel Company (Acquisition Of Shares) Act, 1976

Act 10952 2025
C Central

Iron And Steel Company (Taking Over Of Management) Act, 1972

Act 10953 2025
C Central

Iron And Steel (Control) Order, 1956

Act 10949 2025
C Central

Iron Ore Mines And Manganese Ore Mines And Chrome Ore Mines Labour Welfare Cess Rules, 1978

Act 10954 2025
C Central

Iron Ore Mines And Manganese Ore Mines And Chrome Ore Mines Labour Welfare Fund Act, 1976

Act 10955 2025
C Central

Iron Ore Mines, Manganese Ore Mines And Chrome Ore Mines Labour Welfare Cess Act, 1976

Act 10957 2025
C Central

Iron Ore Mines Manganese Ore Mines And Chrome Ore Mines Labour Welfare Fund Rules, 1978

Act 10956 2025
C Central

Issue Of Foreign Currency Convertible Bonds And Ordinary Shares (Through Depository Receipt Mechanism) Scheme, 1993

Act 10958 2025