Bare Acts

Showing 2271 - 2280 of 11113 acts
Type: State Acts
S Gujarat

Bombay Land Tenures Abolition (Recovery Of Records) Act, 1953

Act 16542 2025
S Maharashtra

Bombay Land Tenures Abolition (Recovery Of Records) Rules, 1953

Act 20070 2025
S Gujarat

Bombay Lift Rules, 1958

Act 16544 2025
S Gujarat

Bombay Lifts Act, 1939

Act 16545 2025
S Maharashtra

Bombay Lifts Rules, 1958

Act 20071 2025
S Maharashtra

Bombay Live-Stock Improvement Act, 1933

Act 20072 2025
S Gujarat

Bombay Live-Stock Improvement Rules, 1935

Act 16546 2025
S Gujarat

Bombay Local Authorities Census Expenses Contribution Act, 1950

Act 16547 2025
S Maharashtra

Bombay Local Fund Audit Act, 1930

Act 20074 2025
S Maharashtra

Bombay Local Fund Audit (Amendment) Act, 2011

Act 20073 2025