S Gujarat Bombay Merged Territories And Areas (Jagirs Abolition Compensation Bonds) Rules, 1956 Act 16559 2025 View Download
S Karnataka Bombay Merged Territories And Areas (Jagirs Abolition) (Karnataka Amendment) Act, 1963 Act 18195 2025 View Download
S Gujarat Bombay Merged Territories And Areas (Jagirs Abolition)(Payment Of Compensation For Abolition Of Mineral Right)Rules, 1982 Act 16561 2025 View Download
S Gujarat Bombay Merged Territories (Ankadia Tenure Abolition) Act, 1953 Act 16554 2025 View Download
S Gujarat Bombay Merged Territories (Ankadia Tenure Abolition (Compensation Bonds) Rules, 1956 Act 16553 2025 View Download
S Gujarat Bombay Merged Territories (Baroda Mulgiras Tenure Abolition) Act, 1953 Act 16556 2025 View Download
S Gujarat Bombay Merged Territories (Baroda Mulgiras Tenure Abolition) (Compensation Bonds) Rules, 1956 Act 16555 2025 View Download
S Gujarat Bombay Merged Territories (Baroda Watan Abolition) (Compensation Bonds) Rules, 1956 Act 16557 2025 View Download
S Maharashtra Bombay Merged Territories (Janjira And Bhor) Khoti Tenure Abolition Act, 1953 Act 20079 2025 View Download