Bare Acts

Showing 2301 - 2310 of 11113 acts
Type: State Acts
S Gujarat

Bombay Merged Territories Matadari Tenure Abolition Act, 1953

Act 16563 2025
S Gujarat

Bombay Merged Territories Matadari Tenure Abolition (Compensation Bonds) Rules, 1956

Act 16562 2025
S Gujarat

Bombay Merged Territories Miscellaneous Alienations Abolition Act, 1955

Act 16566 2025
S Gujarat

Bombay Merged Territories Miscellaneous Alienations Abolition (Compensation Bonds) Rules, 1955

Act 16565 2025
S Gujarat

Bombay Merged Territories Miscellaneous (Alienations Abolition)(Payment Of Compensation For Abolition Of Mineral Rights)Rules, 1982

Act 16564 2025
S Maharashtra

Bombay Metropolitan Region Development Authority Act, 1974

Act 20081 2025
S Maharashtra

Bombay Metropolitan Region Development Authority Rules, 1976

Act 20082 2025
S Maharashtra

Bombay Metropolitan Region Development Authority (Service Of Notice) Rules, 1975

Act 20080 2025
S Maharashtra

Bombay Metropolitan Region Specified Commodities Markets (Regulation Of Location) Act, 1983

Act 20083 2025
S Gujarat

Bombay Molasses (Control) Act, 1956

Act 16567 2025