Bare Acts

Showing 2311 - 2320 of 4250 acts
Type: Central Acts
C Central

Karnataka Administrative Tribunal (Procedure) Rules, 1986

Act 11011 2025
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C Central

Karnataka Administrative Tribunal (Salaries And Allowances And Conditions Of Service Of Chairmanvice-Chairman And Members) Rules, 1986

Act 11012 2025
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C Central

Karnataka High Court Act, 1884

Act 11013 2025
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C Central

Karnataka Partnership (Registration Of Firms) Rules, 1954

Act 11014 2025
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C Central

Kar Vivad Samadhan Scheme, 1998

Act 11008 2025
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C Central

Kar Vivad Samadhan Scheme (Removal Of Difficulties) Order, 1998

Act 11007 2025
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C Central

Kar Vivad Samadhan Scheme Rules, 1998

Act 11006 2025
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C Central

Kerala High Court Act, 1958

Act 11016 2025
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C Central

Kerosene (Fixation Of Ceiling Prices) Order, 1966

Act 11017 2025
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