Bare Acts

Showing 2321 - 2330 of 11113 acts
Type: State Acts
S Gujarat

Bombay Motor Vehicles (Taxation Of Passengers) (Gujarat Amendment) Act, 1969

Act 16571 2025
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S Gujarat

Bombay Motor Vehicles (Taxation Of Passengers) (Gujarat Second Amendment) Act, 1965

Act 16572 2025
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S Maharashtra

Bombay Motor Vehicles (Taxation Of Passengers)Healath And Nutrition Fund Rules, 1976

Act 20086 2025
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S Gujarat

Bombay Motor Vehicles (Taxation Of Passengers) Rules, 1958

Act 16574 2025
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S Gujarat

Bombay Motor Vehicles Tax (Gujarat Amendment) Act, 1970

Act 16575 2025
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S Gujarat

Bombay Motor Vehicles Tax (Gujarat Amendment) Act, 1971

Act 16576 2025
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S Gujarat

Bombay Motor Vehicles Tax Rules, 1959

Act 16578 2025
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S Maharashtra

Bombay Motor Vehicles Tax (Second Amendment) Act, 2006

Act 20090 2025
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S Maharashtra

Bombay Motor Vehicles Tax (Second Amendment) Act, 2010

Act 20091 2025
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S Maharashtra

Bombay Motor Vehicles Tax (Third Amendment) Act, 2006

Act 20092 2025
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