Bare Acts

Showing 2361 - 2370 of 11113 acts
Type: State Acts
S Gujarat

Bombay Police (Punishments And Appeals) Rules, 1956

Act 16595 2025
S Maharashtra

Bombay Prevention Of Beffing Act, 1959

Act 20105 2025
S Gujarat

Bombay Prevention Of Begging Act, 1959

Act 16597 2025
S Gujarat

Bombay Prevention Of Ex-Communication Act, 1949

Act 16598 2025
S Gujarat

Bombay Prevention Of Fragmentation And Consolidation Of Holdings Act, 1947

Act 16600 2025
S Gujarat

Bombay Prevention Of Fragmentation And Consolidation Of Holdings (Gujarat Amendment) Act, 2011

Act 16599 2025
S Maharashtra

Bombay Prevention Of Fragmentation And Consolidation Of Holdings Rules, 1959

Act 20106 2025
S Gujarat

Bombay Prevention Of Gambling Act, 1887

Act 16601 2025
S Maharashtra

Bombay Primary Education Act, 1947

Act 20107 2025
S Maharashtra

Bombay Primary Education Rules, 1949

Act 20108 2025