Bare Acts

Showing 2411 - 2420 of 11113 acts
Type: State Acts
S Maharashtra

Bombay Relief Undertakings (Special Provisions) Act, 1958

Act 20120 2025
S Maharashtra

Bombay Rent-Free Estates Act, 1852

Act 20121 2025
S Gujarat

Bombay Rents, Hotel And Lodging House Rates Control Act, 1947

Act 16630 2025
S Gujarat

Bombay Rents, Hotel And Lodging House Rates Control (Gujarat Amendment) Act, 1965

Act 16628 2025
S Gujarat

Bombay Rents, Hotel And Lodging House Rates Control (Gujarat Amendment) Act, 1969

Act 16629 2025
S Maharashtra

Bombay Rents, Hotel And Lodging House Rates Control Rules, 1948

Act 20122 2025
S Gujarat

Bombay Reorganisation Act, 1960

Act 16634 2025
S Gujarat

Bombay Reorganisation (Removal Of Difficulties) Order No. 1

Act 16631 2025
S Gujarat

Bombay Reorganisation (Removal Of Difficulties) Order No. 2

Act 16632 2025
S Gujarat

Bombay Reorganisation (Removal Of Difficulties) Order No. 3

Act 16633 2025