Bare Acts

Showing 2421 - 2430 of 11113 acts
Type: State Acts
S Maharashtra

Bombay Reserved Trees Cutting And Removal Rules, 1936

Act 20123 2025
S Gujarat

Bombay Revenue Jurisdiction Act, 1876

Act 16635 2025
S Gujarat

Bombay Revenue Tribunal Act, 1957

Act 16636 2025
S Gujarat

Bombay Sales Of Motor Spirit Taxation Act, 1958

Act 16638 2025
S Gujarat

Bombay Sales Of Motor Spirit Taxation (Gujarat Amendment) Act, 1984

Act 16637 2025
S Gujarat

Bombay Sales Of Motor Spirit Taxation Rules, 1958

Act 16639 2025
S Maharashtra

Bombay Sales Tax Act, 1959

Act 20124 2025
S Gujarat

Bombay Sales Tax (Amendment) Act, 1966

Act 16640 2025
S Gujarat

Bombay Sales Tax (Gujarat Amendment) Act, 1965

Act 16641 2025
S Gujarat

Bombay Sales Tax (Gujarat Amendment) Act, 1967

Act 16642 2025