Bare Acts

Showing 2911 - 2920 of 11113 acts
Type: State Acts
S Maharashtra

Chief Accounts Officer, Maharashtra Industrial Development Corporation (Recruitment) Rules, 1982

Act 20224 2025
S Gujarat

Chief Electrical Inspector And Collector Of Electricity Duty, State Service, Class-I (Under The Energy And Petrochemicals Department) Recruitment Rules, 2004

Act 16685 2025
S Gujarat

Chief PharmacistStore Officer, Class-Iii, Recruitment Rules, 2003

Act 16686 2025
S Assam

Chief Whips Of The Legislature Parties In The Assam Legislative Assembly (Facilities) Act, 2012

Act 14563 2025
S Karnataka

Child Marriage Restraint (Karnataka Amendment) Act, 2004

Act 18202 2025
S Punjab and Haryana

Child Marriage Restraint (Punjab Amendment) Ordinance, 1971

Act 21587 2025
S Karnataka

Chit Funds (Karnataka Amendment) Act, 2007

Act 18203 2025
S Punjab and Haryana

Cholistan Development Authority Act, 1976

Act 21588 2025
S Bihar

Chotanagpur Encumbered Estates Act, 1876

Act 15812 2025
S Bihar

Chotanagpur Rural Police Act, 1914

Act 15813 2025