Bare Acts

Showing 2951 - 2960 of 11113 acts
Type: State Acts
S Maharashtra

City Of Panaji Corporation (Amendment) Act, 2016

Act 20237 2025
S Bengal

City Sessions Court Act, 1953

Act 14946 2025
S Maharashtra

Civil Jails Act, 1874

Act 20239 2025
S Jammu and Kashmir

Civil Laws (Amendment) Act, 2009

Act 17989 2025
S Gujarat

Civil Procedure Mediation (Gujarat) Draft Rules, 2007

Act 16690 2025
S Punjab and Haryana

Civil Procedure (Special Provisions) Ordinance, 1968

Act 21589 2025
S Gujarat

Class-Iv Posts (In Inferior Service) In The Gujarat Secretariat And Non Secretariat Offices Recruitment Rules, 2005

Act 16691 2025
S Gujarat

Cleaner (Class Iv) (Panchayat Service) Recruitment Rules, 1998

Act 16692 2025
S Gujarat

Clerk, Class-Iii, In The Office Of The Gujarat Public Service Commission Recruitment Rules, 1999

Act 16695 2025