Bare Acts

Showing 2961 - 2970 of 11113 acts
Type: State Acts
S Gujarat

Clerk, Class-Iii, In The Office Of The Gujarat Public Service Com- Mission Recruitment Rules, 1999

Act 16694 2025
S Gujarat

Clerk-Cum-Typist In The Gujarat State Wakf Board, Recruitment Regulations, 2000

Act 16696 2025
S Gujarat

Clerk (Gujarat Panchayat Service) Recruitment (Competitive Examination) Rules, 1983

Act 16693 2025
S Kerala

Cochin University (Amendment) Act, 1974

Act 19162 2025
S Kerala

Cochin University (Amendment) Act, 1975

Act 19163 2025
S Kerala

Cochin University Of Science And Technology Act, 1986

Act 19166 2025
S Kerala

Cochin University Of Science And Technology (Amendment) Act, 2007

Act 19165 2025
S Kerala

Cochin University (Second Amendment) Act, 1975

Act 19164 2025
S Jammu and Kashmir

Code Of Civil Procedure (Amendment) Act, 2006

Act 17990 2025
S Andhra Pradesh

Code Of Civil Procedure (Andhra Pradesh) (Amendment) Act, 1979

Act 13860 2025