Bare Acts

Showing 2971 - 2980 of 11113 acts
Type: State Acts
S Andhra Pradesh

Code Of Civil Procedure (Andhra Pradesh) (Andhra Area) Amendment Act, 1950

Act 13861 2025
S Andhra Pradesh

Code Of Civil Procedure (Andhra Pradesh) (Telangana Area) (Amendment) Act, 1953

Act 13862 2025
S Andhra Pradesh

Code Of Civil Procedure (Andhra Pradesh) (Telangana Area) (Second Amendment) Act, 1953

Act 13863 2025
S Andhra Pradesh

Code Of Civil Procedure (Andhra Pradesh Unification And Amendment) Act, 1962

Act 13859 2025
S Karnataka

Code Of Civil Procedure (Karnataka Amendment) Act, 1995

Act 18208 2025
S Kerala

Code Of Civil Procedure (Kerala Amendment) Act, 1957

Act 19167 2025
S Madhya Pradesh

Code Of Civil Procedure (Madhya Pradesh Amendment) Act, 1984

Act 19539 2025
S Tamil Nadu

Code Of Civil Procedure (Madras Amendment) Act, 1950

Act 22709 2025
S Maharashtra

Code Of Civil Procedure (Maharashtra Amendment) Act, 1977

Act 20240 2025
S Orissa

Code Of Civil Procedure (Orissa Amendment) Act, 1991

Act 21255 2025