Bare Acts

Showing 2981 - 2990 of 11113 acts
Type: State Acts
S Orissa

Code Of Civil Procedure (Orissa Amendment) Act, 2010

Act 21256 2025
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S Uttar Pradesh

Code Of Civil Procedure (Uttar Pradesh Amendment) Act, 1978

Act 23519 2025
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S Uttar Pradesh

Code Of Civil Procedure (Uttar Pradesh Amendment) Act, 1981

Act 23520 2025
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S Bengal

Code Of Civil Procedure (West Bengal Amendment) Act, 1988

Act 14947 2025
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S Punjab and Haryana

Code Of Civil Procedure (West Pakistan Amendment) Act, 1964

Act 21596 2025
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S Jammu and Kashmir

Code Of Criminal Procedure (Amendment) Act, 2004

Act 17991 2025
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S Jammu and Kashmir

Code Of Criminal Procedure (Amendment) Act, 2006

Act 17992 2025
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S Jammu and Kashmir

Code Of Criminal Procedure (Amendment) Act, 2009

Act 17993 2025
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S Andhra Pradesh

Code Of Criminal Procedure (Andhra Pradesh Amendment) Act, 1987

Act 13864 2025
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S Andhra Pradesh

Code Of Criminal Procedure (Andhra Pradesh Amendment) Act, 1992

Act 13865 2025
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