Bare Acts

S Karnataka

Code Of Criminal Procedure (Karnataka Amendment) Act, 1985

Act 18211 2025

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S Karnataka

Code Of Criminal Procedure (Karnataka Amendment) Act, 1987

Act 18212 2025

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S Kerala

Code Of Criminal Procedure (Kerala Amendment) Act, 1987

Act 19168 2025

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S Madhya Pradesh

Code Of Criminal Procedure (Madhya Pradesh Amendment) Act, 1978

Act 19540 2025

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S Madhya Pradesh

Code Of Criminal Procedure (Madhya Pradesh Amendment) Act, 1995

Act 19541 2025

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S Madhya Pradesh

Code Of Criminal Procedure (Madhya Pradesh Amendment) Act, 1997

Act 19542 2025

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S Madhya Pradesh

Code Of Criminal Procedure (Madhya Pradesh Amendment) Act, 1999

Act 19543 2025

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S Tamil Nadu

Code Of Criminal Procedure (Madras Amendment) Act, 1955

Act 22710 2025

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S Tamil Nadu

Code Of Criminal Procedure (Madras Amendment) Act, 1956

Act 22711 2025

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S Maharashtra

Code Of Criminal Procedure (Maharashtra Amendment) Act, 1976

Act 20241 2025

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