Bare Acts

Showing 3021 - 3030 of 11113 acts
Type: State Acts
S Punjab and Haryana

Code Of Criminal Procedure (Punjab Amendment) Act, 1940

Act 21599 2025
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S Punjab and Haryana

Code Of Criminal Procedure (Punjab Amendment) Ordinance, 1971

Act 21600 2025
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S Punjab and Haryana

Code Of Criminal Procedure (Punjab Amendment) Ordinance, 1972

Act 21601 2025
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S Rajasthan

Code Of Criminal Procedure (Rajasthan Amendment) Act, 1977

Act 22299 2025
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S Rajasthan

Code Of Criminal Procedure (Rajasthan Amendment) Act, 1981

Act 22300 2025
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S Rajasthan

Code Of Criminal Procedure (Rajasthan Amendment) Act, 1991

Act 22301 2025
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S Rajasthan

Code Of Criminal Procedure (Rajasthan Amendment) Act, 2014

Act 22302 2025
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S Tamil Nadu

Code Of Criminal Procedure (Tamil Nadu Amendment) Act, 2003

Act 22712 2025
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S Bengal

Code Of Criminal Procedure (West Bengal Amendment) Act, 1955

Act 14948 2025
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S Bengal

Code Of Criminal Procedure (West Bengal Amendment) Act, 1966

Act 14949 2025
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