Bare Acts

Showing 481 - 490 of 11113 acts
Type: State Acts
S Andhra Pradesh

Andhra Pradesh Gram Panchayat, Public Or Government Ferries Rules, 2000

Act 13382 2025
S Andhra Pradesh

Andhra Pradesh Gram Panchayats (Amendment) Act, 1980

Act 13384 2025
S Andhra Pradesh

Andhra Pradesh Gram Panchayats (Amendment) Act, 1986

Act 13385 2025
S Andhra Pradesh

Andhra Pradesh Gram Panchayats (Amendment) Act, 1987

Act 13386 2025
S Andhra Pradesh

Andhra Pradesh Gram Panchayats (Amendment) Act, 1990

Act 13387 2025
S Andhra Pradesh

Andhra Pradesh Gram Panchayats And Panchayat Samithis And Zilla Parishads (Amendment) Amending Act, 1980

Act 13394 2025
S Andhra Pradesh

Andhra Pradesh Gram Panchayats And The Andhra Pradesh Mandala Praja Parishads, Zilla Praja Parishads And Zilla Pranalika And Abhivrudhi Sameeksha Mandala (Amendment) Act, 1990

Act 24017 2025
S Andhra Pradesh

Andhra Pradesh Gram Panchayats (Declaration Of Villages) Rules, 1994

Act 13388 2025
S Andhra Pradesh

Andhra Pradesh Gram Panchayat (Second Appeal) Rules, 2000

Act 13378 2025
S Andhra Pradesh

Andhra Pradesh Gram Panchayats (Levy Of Special Tax On Houses) Rules, 1997

Act 13389 2025