Bare Acts

S Andhra Pradesh

Municipal Corporation Building Bye Laws, 1981

Act 13942 2025

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S Andhra Pradesh

Municipal Corporation Of Hyderabad (Allotment On Hire Purchase Basis Of TenementsImprovement Schemes By The Municipal Corporation Of Hyderabad) Rules, 1970

Act 13943 2025

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S Andhra Pradesh

Municipal Corporation Of Hyderabad (Appointment Of Members To The Standing Committee) Bye-Laws, 1973

Act 13944 2025

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S Andhra Pradesh

Municipal Corporation Of Hyderabad Bye-Laws For The Protection Of Avenues, Trees In Public Streets, Parks And Other Public Or Municipal Places, 1967

Act 13955 2025

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S Andhra Pradesh

Municipal Corporation Of Hyderabad Bye-Laws Relating To The Regulation Of The Use Of Swimming Pools Belonging To The Municipal Corporation Of Hyderabad, 1979

Act 13956 2025

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S Andhra Pradesh

Municipal Corporation Of Hyderabad (Control Of Malaria And Other Mosquito Borne Diseases) Bye-Laws, 1981

Act 13945 2025

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S Andhra Pradesh

Municipal Corporation Of Hyderabad (Development Plan) Rules, 1967

Act 13946 2025

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S Andhra Pradesh

Municipal Corporation Of Hyderabad (Elections Of Mayor, Members And Election Petitions) Rules, 1987

Act 13947 2025

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S Andhra Pradesh

Municipal Corporation Of Hyderabad Enforcement Of Compulsory Vaccination Bye-Laws, 1974

Act 13957 2025

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S Andhra Pradesh

Municipal Corporation Of Hyderabad (Grant Of Loans To Individuals For Re Building Houses Damaged On Account Of Natural Calamities) Rules, 1972

Act 13948 2025

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