Bare Acts

Showing 8011 - 8020 of 11113 acts
Type: State Acts
S Andhra Pradesh

Municipal Corporation Of Hyderabad (Grants-In-Aid To Institutions And Associations) Rules, 1986

Act 13949 2025
S Andhra Pradesh

Municipal Corporation Of Hyderabad (Inspection Of Milchcattle, Construction Of Cattle-Sheds And Dairies, Protecting Of Milchcattle And Milk Against Contamination) Bye-Laws, 1964

Act 24024 2025
S Andhra Pradesh

Municipal Corporation Of Hyderabad (Layout) Rules, 1965

Act 13950 2025
S Andhra Pradesh

Municipal Corporation Of Hyderabad (Payment Of Conveyance Allowance To Councillors) Rules, 1964

Act 13951 2025
S Andhra Pradesh

Municipal Corporation Of Hyderabad Radio Engineering Subordinate Service Rules, 1982

Act 13958 2025
S Andhra Pradesh

Municipal Corporation Of Hyderabad (Registration Of Electors) Rules, 1978

Act 13952 2025
S Andhra Pradesh

Municipal Corporation Of Hyderabad Regulation And Control Of Barber Shops And Hair Dressing Saloons, Bye-Laws, 1973

Act 13959 2025
S Andhra Pradesh

Municipal Corporation Of Hyderabad (Regulation Of Proceedings And Conduct Of Business Of The Corporation And The Standing Committee) Bye-Laws, 1966

Act 13953 2025
S Andhra Pradesh

Municipal Corporation Of Hyderabad Scavengers Service Rules, 1963

Act 13960 2025
S Andhra Pradesh

Municipal Corporation Of Hyderabad (Special Committees) Bye-Laws, 1961

Act 13954 2025