Bare Acts

Showing 8111 - 8120 of 11113 acts
Type: State Acts
S Gujarat

Naik, Class-Iv (In The Office Of The Government Pleader, Gujarat High Court) Recruitment Rules, 1999

Act 17602 2025
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S Gujarat

Naik (Class Iv) (Panchayat Service) Recruitment Rules, 1998

Act 17601 2025
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S Delhi

Najafgarh Agricultural Produce Market Committee By-Laws, 1980

Act 16317 2025
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S Bihar

Nalanda Open University Act, 1995

Act 15833 2025
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S Orissa

Nalini Devi Womens College Of Education (Taking Over Of Management) Act, 1991

Act 21296 2025
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S Maharashtra

Nanded Sikh Gurudwara Sachkhand Shri Hazur Apchalnagar Sahib (Amendment) Act, 2015

Act 21196 2025
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S Gujarat

Nandesari Notified Area Consolidated Tax Rules, 2003

Act 17603 2025
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S Karnataka

Nanjaraja Bahadur Chatram (Management) Rules, 1993

Act 19090 2025
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S Delhi

Narela Agricultural Produce Market Committee By-Laws, 1980

Act 16318 2025
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S Rajasthan

Nathdwara Temple Act, 1959

Act 22353 2025
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