Bare Acts

Showing 8161 - 8170 of 11113 acts
Type: State Acts
S Orissa

Odisha Lokayukta Act, 2014

Act 21300 2025
S Orissa

Odisha Protection Of Interests Of Depositors (In Financial Establishments) Act, 2011

Act 21301 2025
S Orissa

Odisha Right To Public Services Act, 2012

Act 21302 2025
S Orissa

Odisha Special Survey And Settlement Act, 2012

Act 21303 2025
S Gujarat

Office Superintendent, Class-Iii, Recruitment Rules, 2000

Act 17608 2025
S Gujarat

Office Superintendent Recruitment Rules, 2000

Act 17607 2025
S Bengal

Official Trustees (Bengal Amendment) Act, 1940

Act 15100 2025
S Bengal

Official Trustees (Bengal Amendment) Act, 1941

Act 15101 2025
S Bengal

Official Trustees (West Bengal Amendment) Act, 1985

Act 15102 2025
S Bengal

Official Trustees (West Bengal Amendment) Act, 1989

Act 15103 2025