Bare Acts

Showing 8261 - 8270 of 11113 acts
Type: State Acts
S Orissa

Orissa Government Land Settlement Act, 1962

Act 21387 2025
S Orissa

Orissa Grama Panchayats Act, 1964

Act 21394 2025
S Orissa

Orissa Grama Panchayats (Amendment) Act, 1991

Act 21389 2025
S Orissa

Orissa Grama Panchayats (Amendment) Act, 2008

Act 21390 2025
S Orissa

Orissa Grama Panchayats (Postponement Of Election) Act, 1990

Act 21391 2025
S Orissa

Orissa Grama Panchayats (Postponement Of Election) Amendment Act, 1991

Act 21392 2025
S Orissa

Orissa Grama Panchayats (Postponment Of Election) Second Amendment Act, 1991

Act 21393 2025
S Orissa

Orissa Grama Rakshi Act, 1967

Act 21395 2025
S Orissa

Orissa Hereditary Village Offices (Abolition) Act, 1962

Act 21396 2025
S Orissa

Orissa Hindu Religious Endowments Act, 1951

Act 21397 2025