Bare Acts

Showing 8621 - 8630 of 11113 acts
Type: State Acts
S Maharashtra

Pune Municipal Corporation Octroi Standing Orders

Act 21210 2025
S Punjab and Haryana

Punjab Abolition Of Ala Malkiyat And Talukdari Rights Act, 1952

Act 21844 2025
S Punjab and Haryana

Punjab Abolition Of Jagirs Act, 1952

Act 21845 2025
S Punjab and Haryana

Punjab Abolition Of Village Cess (Malba) Act, 1961

Act 21846 2025
S Punjab and Haryana

Punjab Acquisition Of Land (Housing) (Repeal) Act, 1985

Act 21847 2025
S Punjab and Haryana

Punjab Acquisition Of Property (Residence Of Government Officials) Ordinance, 1963

Act 21848 2025
S Punjab and Haryana

Punjab Acquisition Of Property (Wapda House) Ordinance, 1963

Act 21849 2025
S Punjab and Haryana

Punjab Acquisition Of Property (Wapda Office) (Second) Ordinance, 1963

Act 21850 2025
S Punjab and Haryana

Punjab Adhoc Public Accounts Committee (Composition And Functions) Ordinance, 2002

Act 21851 2025
S Punjab and Haryana

Punjab Administrative Vigilance Commission (Repeal) Ordinance, 1982

Act 21852 2025