Bare Acts

Showing 8781 - 8790 of 11113 acts
Type: State Acts
S Punjab and Haryana

Punjab Good Conduct Prisoners (Temporary Release) Act, 1962

Act 21991 2025
S Punjab and Haryana

Punjab Government Dues Recovery Ordinance, 1962

Act 21992 2025
S Punjab and Haryana

Punjab Government Educational And Training Institutions Ordinance, 1960

Act 21993 2025
S Punjab and Haryana

Punjab Government Employees Welfare Fund Ordinance, 1969

Act 21994 2025
S Punjab and Haryana

Punjab Government Lands And Buildings (Recovery Of Possession) Ordinance, 1966

Act 21996 2025
S Punjab and Haryana

Punjab Government Lands (Resumption Of Grants And Extinguishment Of Rights) Act, 1950

Act 21995 2025
S Punjab and Haryana

Punjab Government Servants Benevolent Fund Ordinance, 1960

Act 21997 2025
S Punjab and Haryana

Punjab Government Servants Housing Foundation Act, 2004

Act 21998 2025
S Punjab and Haryana

Punjab Gram Panchayat (Common Purposes Land) Eviction And Rent Recovery Act, 1976

Act 21999 2025
S Punjab and Haryana

Punjab Gram Panchayat Rules, 1952

Act 22000 2025