Bare Acts

Showing 8831 - 8840 of 11113 acts
Type: State Acts
S Delhi

Punjab Land Revenue Act, 1887

Act 16341 2025
S Punjab and Haryana

Punjab Land Revenue Act, 1967

Act 22039 2025
S Punjab and Haryana

Punjab Land Revenue Amendment Rules, 2008

Act 22040 2025
S Punjab and Haryana

Punjab Lands Improvement Tax Act, 1975

Act 22042 2025
S Punjab and Haryana

Punjab Land Utilization Authority Ordinance, 1981

Act 22041 2025
S Punjab and Haryana

Punjab Laws (Application) Act, 1966

Act 22043 2025
S Delhi

Punjab Limitation (Custom) Act, 1920

Act 16342 2025
S Punjab and Haryana

Punjab Liquor Licence (Chandigarh Iiird Amendment) Rules, 2009

Act 22044 2025
S Punjab and Haryana

Punjab Livestock Associations And Livestock Associations Union (Registration And Control) Ordinance, 1979

Act 22045 2025
S Punjab and Haryana

Punjab Livestock, Dairy And Poultry Development Board Act, 1974

Act 22046 2025