Bare Acts

Showing 8841 - 8850 of 11113 acts
Type: State Acts
S Punjab and Haryana

Punjab Local Councils High Schools (Taking Over) Ordinance, 1970

Act 22047 2025
S Punjab and Haryana

Punjab Local Government Institutions (Dissolution) (Extension Of Limitation) Ordinance, 1971

Act 22048 2025
S Punjab and Haryana

Punjab Local Government Ordinance, 2001

Act 22049 2025
S Punjab and Haryana

Punjab Local Option (Repeal) Ordinance, 1985

Act 22050 2025
S Punjab and Haryana

Punjab Lokpal Act, 1996

Act 22051 2025
S Punjab and Haryana

Punjab Maintenance Of Public Order Ordinance, 1960

Act 22052 2025
S Punjab and Haryana

Punjab Marriage Functions (Prohibition Of Ostentatious Displays And Wasteful Expenses) (Repeal) Act, 2006

Act 22053 2025
S Punjab and Haryana

Punjab Maternity Benefit Ordinance, 1958

Act 22054 2025
S Punjab and Haryana

Punjab Medical And Health Institutions Act, 2003

Act 22055 2025
S Delhi

Punjab Military Transport Act, 1916

Act 16343 2025