Bare Acts

Showing 8861 - 8870 of 11113 acts
Type: State Acts
S Delhi

Punjab Municipal Act, 1911

Act 16344 2025
S Punjab and Haryana

Punjab Municipal (Amendment) Act, 2012

Act 22065 2025
S Punjab and Haryana

Punjab Municipal Corporation Act, 1976

Act 22071 2025
S Punjab and Haryana

Punjab Municipal Corporation (Amendment) Act, 2012

Act 22069 2025
S Punjab and Haryana

Punjab Municipal Corporation Law (Extension To Chandigarh) Act, 1994

Act 22072 2025
S Punjab and Haryana

Punjab Municipal Corporation Law (Extension To Chandigarh) Amendment Act, 2000

Act 22073 2025
S Punjab and Haryana

Punjab Municipal Corporation (Second Amendment) Act, 2014

Act 22070 2025
S Punjab and Haryana

Punjab Municipal Fund (Amendment) Act, 2012

Act 22074 2025
S Punjab and Haryana

Punjab Municipal (General) Rules, 1979

Act 22066 2025
S Punjab and Haryana

Punjab Municipal General Rules, 1979

Act 22075 2025