Bare Acts

Showing 8931 - 8940 of 11113 acts
Type: State Acts
S Delhi

Punjab Relief Of Indebtedness Act, 1934

Act 16346 2025
S Punjab and Haryana

Punjab Relief Of Indebtedness Ordinance, 1960

Act 22134 2025
S Punjab and Haryana

Punjab Religious Premises And Land (Eviction And Rent Recovery) Act, 1997

Act 22135 2025
S Punjab and Haryana

Punjab Rented Premises Act, 2009

Act 22136 2025
S Punjab and Haryana

Punjab Re-Organisation Act, 1966

Act 22124 2025
S Punjab and Haryana

Punjab Requisitioned Land (Continuance) Act, 1958

Act 22137 2025
S Punjab and Haryana

Punjab Requisitioning And Acquisition Of Immovable Property Rules, 1954

Act 22138 2025
S Punjab and Haryana

Punjab Requisitioning Of Immovable Property (Temporary Powers) Act, 1956

Act 22139 2025
S Punjab and Haryana

Punjab Requisitioning Of Motor Vehicles (Temporary Powers) Ordinance, 1970

Act 22140 2025
S Punjab and Haryana

Punjab Restitution Of Mortgaged Lands Act, 1938

Act 22141 2025