Bombay Building (Control On Erection, Re-Erection And Conversion) (Repeal) Act, 1971

S Maharashtra 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com BOMBAY BUILDING (CONTROL ON ERECTION, RE-ERECTION AND CONVERSION) (REPEAL) ACT, 1971 41 of 1971 [8th November, 1971] CONTENTS 1. Short title 2. Repeal Bom BOMBAY BUILDING (CONTROL ON ERECTION, RE-ERECTION AND CONVERSION) (REPEAL) ACT, 1971 41 of 1971 [8th November, 1971] An Act to repeal the Bombay Building (Control on Erection , Re- erection and Conversion) Act, 1948. WHEREAS, it is expedient to repeal the Bombay Building (Control on Erection , Re-erection and Conversion)Act, 1948;It is hereby enacted in the Twenty-second Year of the Republic of India as follows :- 1. Short title :- This Act may be called the Bombay Building (Control on Erection, Re-erection and Conversion )(Repeal) Act, 1971. 2. Repeal Bom :- X of 1948. Bom. XXXI of 1948 The Bombay Building (Control on Erection ,Re-erection and Conversion) Act, 1948.,is hereby repealed.

Act Metadata
  • Title: Bombay Building (Control On Erection, Re-Erection And Conversion) (Repeal) Act, 1971
  • Type: S
  • Subtype: Maharashtra
  • Act ID: 20015
  • Digitised on: 13 Aug 2025