Bombay Entertainments Duty (Gujarat Amendment) Act, 1965

S Gujarat 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Bombay Entertainments Duty (Gujarat Amendment) Act, 1965 9 of 1965 [27 April 1965] CONTENTS 1. Short Title And Commencement 2. Amendment Of Section 4 Of Bom. I Of 1923 Bombay Entertainments Duty (Gujarat Amendment) Act, 1965 9 of 1965 [27 April 1965] An Act further to amend the Bombay Entertainments Duty Act, 1923 for certain purposes. It is hereby enacted in the Sixteenth Year of the Republic of India as follows:- 1. Short Title And Commencement :- (1) This Act may be called the Bombay Entertainments Duty (Gujarat Amendment) Act, 1965. (2) It shall come into force on the 1st day of April 1965. 2. Amendment Of Section 4 Of Bom. I Of 1923 :- In section 4 of the Bombay Entertainments Duty Act, 1923, in sub- section (1). for the words and brackets "engraved or adhesive stamp (not before used)" the words "or engraved stamp" shall be substituted.

Act Metadata
  • Title: Bombay Entertainments Duty (Gujarat Amendment) Act, 1965
  • Type: S
  • Subtype: Gujarat
  • Act ID: 16481
  • Digitised on: 13 Aug 2025