Bombay Land Requisition (Gujarat Extension Of Duration) Act, 1966
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Bombay Land Requisition (Gujarat Extension Of Duration) Act, 1966 20 of 1966 [24 October 1966] CONTENTS 1. Short Title 2. Amendment Of Section 3 Of Bom. Xxxiii Of 1948 Bombay Land Requisition (Gujarat Extension Of Duration) Act, 1966 20 of 1966 [24 October 1966] An Act to extend the duration of the Bombay Land Requisition Act, 1948. It is hereby enacted in the Seventeenth Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Bombay Land Requisition (Gujarat Extension of Duration) Act, 1966. 2. Amendment Of Section 3 Of Bom. Xxxiii Of 1948 :- I n section 3 of the Bombay Land Requisition Act, 1948(Bom. XXXIII of 1948), in sub-section (1), for the word and figures "December 1966" the word and figures "December 1970" shall be substituted.
Act Metadata
- Title: Bombay Land Requisition (Gujarat Extension Of Duration) Act, 1966
- Type: S
- Subtype: Gujarat
- Act ID: 16536
- Digitised on: 13 Aug 2025