Bombay Land Requisition (Gujarat Extension Of Duration) Act, 1970

S Gujarat 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Bombay Land Requisition (Gujarat Extension Of Duration) Act, 1970 14 of 1970 [31 December 1970] CONTENTS 1. Short Title 2. Amendment Of Section 8 Of Bom. Xxxiii Of 1948 Bombay Land Requisition (Gujarat Extension Of Duration) Act, 1970 14 of 1970 [31 December 1970] Act to extend the duration of the Bombay Land Requisition Act, 1948. It is hereby enacted in the Twenty-first Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Bombay Land Requisition (Gujarat Extension of Duration) Act, 1970. 2. Amendment Of Section 8 Of Bom. Xxxiii Of 1948 :- I n section 3 of the Bombay Land Requisition Act, 1948(Bom. XXXIII of 1948), in sub-section (1), for the word and figures "December 1970" the word and figures "December 1972" shall be substituted.

Act Metadata
  • Title: Bombay Land Requisition (Gujarat Extension Of Duration) Act, 1970
  • Type: S
  • Subtype: Gujarat
  • Act ID: 16537
  • Digitised on: 13 Aug 2025