Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Bombay Medical (Gujarat Amendment) Act, 1967 4 of 1967 [29 April 1967] CONTENTS 1. Short Title 2. Amendment Of Section 2B Of Bom. Vi Of 1912 Bombay Medical (Gujarat Amendment) Act, 1967 4 of 1967 [29 April 1967] An Act further to amend the Bombay Medical Act, 19l2. It is hereby enacted in the Eighteenth Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Bombay Medical (Gujarat Amendment) Act 1967. 2. Amendment Of Section 2B Of Bom. Vi Of 1912 :- In section 2B of the Bombay Medical Act, 1912 (Bom. VI of 1912.), i n sub-section (4), for the words "six years" the words "seven years" shall be substituted.