Chhattisgarh Entertainment Duty And Advertisement Tax (Amendment) Act, 2004

S Chattishghar 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Chhattisgarh Entertainment Duty And Advertisement Tax (Amendment) Act, 2004 11 of 2004 CONTENTS 1. Short title and commencement 2. Amendment of Section 3 3. Repeal Chhattisgarh Entertainment Duty And Advertisement Tax (Amendment) Act, 2004 11 of 2004 An act further to amend the Chhattisgarh Entertainment Duty and Advertisement Tax Act, 1936 (No. 30 of 1936). Be it enacted by the Chhattisgarh Legislature in the Fifty Fifth Year of the Republic of India as follows:- 1. Short title and commencement :- (1) This Act may be called the Chhattisgarh Entertainment Duty and Advertisement Tax (Amendment) Act, 2004 (No. 11 of 2004). (2) It shall come into force from the date of its publication in the Official Gazette. 2. Amendment of Section 3 :- Section 3-C of the Chhattisgarh Entertainment Duty and Advertisement Tax Act, 1936 (No. 30 of 1936) shall be omitted. 3. Repeal :- Chhattisgarh Entertainment Duty and Advertisement Tax (Amendment) Ordinance, 2004 (No. 3 of 2004) is hereby repealed.

Act Metadata
  • Title: Chhattisgarh Entertainment Duty And Advertisement Tax (Amendment) Act, 2004
  • Type: S
  • Subtype: Chattishghar
  • Act ID: 15882
  • Digitised on: 13 Aug 2025