Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar (Amendment) Act, 2008
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar (Amendment) Act, 2008 19 of 2008 [06 September 2008] CONTENTS 1. - Short Title, Extent And Commencement 2. Amendment Of Section 40 Of Hindi Version Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar (Amendment) Act, 2008 19 of 2008 [06 September 2008] An Act to amend the Chhattisgarh Kushabhau Thakre Patrakarita avam Jansanchar Act, 2004. Be it enacted by the Chhattisgarh Legislature in the Fifty-ninth Year of the Republic of India as follows:-- * Published in Chhattisgarh Rajpatra (Asadharan) dated 6-9-2008 Page 580(1). 1. - Short Title, Extent And Commencement :- (1) This Act may be called the Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar (Amendment) Act, 2008. (2) It extends to whole of State of Chhattisgarh. (3) It shall come into force from the date of its publication in Official Gazette. 2. Amendment Of Section 40 Of Hindi Version :- I n sub-section (4) of Section 40 of the Hindi Version of the Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004 (No. 24 of 2004), the following words shall be omitted, namely:-- "Kuladhipati Ke Anumodan Se".
Act Metadata
- Title: Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar (Amendment) Act, 2008
- Type: S
- Subtype: Chattishghar
- Act ID: 15911
- Digitised on: 13 Aug 2025