Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Chhattisgarh Police (Amendment) Act, 2007 6 of 2008 [09 April 2008] CONTENTS 1. Short Title And Commencement 2. Amendment Of Section 17 3. Omission Of Clause (C) Of Section 40 4. Omission Of Section 48 Chhattisgarh Police (Amendment) Act, 2007 6 of 2008 [09 April 2008] An Act to amend the Chhattisgarh Police Act, 2007 (No. 13 of 2007). Be it enacted by the Chhattisgarh Legislature in the Fifty- eighth Year of the Republic of India, as follows:-- * Published in Chhattisgarh Rajpatra (Asadharan) dated 9-4-2008 Page 218(1). 1. Short Title And Commencement :- (1) This Act may be called the Chhattisgarh Police (Amendment) Act, 2007. (2) It shall come into force from the date of its publication in the Official Gazette. 2. Amendment Of Section 17 :- In Section 17 of the Chhattisgarh Police Act, 2007 (No. 13 of 2007) (here-in-after referred to as the Principal Act),-- (1) For the words "a member of the Authority" the words "an independent member of the Commission" shall be substituted. (2) Clause (c) shall be omitted. 3. Omission Of Clause (C) Of Section 40 :- Clause (c) of Section 40 of the Principal Act shall be omitted. 4. Omission Of Section 48 :- Section 48 of the Principal Act shall be omitted.