Chhattisgarh Rajya Pichhada Varg Ayog (Sanshodhan) Act, 2007

S Chattishghar 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Chhattisgarh Rajya Pichhada Varg Ayog (Sanshodhan) Act, 2007 3 of 2008 [08 February 2008] CONTENTS 1. Short Title And Commencement 2. Amendment Of Section 3 Chhattisgarh Rajya Pichhada Varg Ayog (Sanshodhan) Act, 2007 3 of 2008 [08 February 2008] An Act to amend the Chhattisgarh Rajya Pichhada Varg Ayog Adhiniyam, 1995. Be it enacted by Chhattisgarh Legislature in the Fifty-eighth year of Republic of India as follows:-- * Published in Chhattisgarh Rajpatra (Asadharan) dated 8-2-2008 Page 60(1). 1. Short Title And Commencement :- (1) This Act may be called the Chhattisgarh Rajya Pichhada Varg Ayog (Sanshodhan) Act, 2007. (2) It shall come into force from the date of its publication in the Official Gazette. 2. Amendment Of Section 3 :- In the Principal Act,-- In clause (a) of sub-section (2) of Section 3, for the word "three" t h e word "seven" and in proviso for the word "one" the word "three" shall be substituted.

Act Metadata
  • Title: Chhattisgarh Rajya Pichhada Varg Ayog (Sanshodhan) Act, 2007
  • Type: S
  • Subtype: Chattishghar
  • Act ID: 15987
  • Digitised on: 13 Aug 2025