Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Chhattisgarh Shaskiya Sevak (Adhivarshiki-Ayu) (Sanshodhan) Adhiniyam, 2014 04 of 2014 [25 February 2014] CONTENTS 1. Short title and commencement 2. Amendment of Rule 56 of Fundamental Rules as substituted by Section 2 of the Chhattisgarh Act No. 29 of 1967 3. Repeal Chhattisgarh Shaskiya Sevak (Adhivarshiki-Ayu) (Sanshodhan) Adhiniyam, 2014 04 of 2014 [25 February 2014] PREAMBLE An Act further to amend the Chhattisgarh Shaskiya Sevak (Adhivarshiki-Ayu) Adhiniyam, 1967. Be it enacted by the Chhattisgarh Legislature in the Sixty-fifth Year of the Republic of India, as follows: -- * Published in the Chhattisgarh Rajpatra (Asadharan) dated 25-2- 2014 Page 196(1). 1. Short title and commencement :- (1) This Act may be called the Chhattisgarh Shaskiya Sevak (Adhivarshiki-Ayu) (Sanshodhan) Adhiniyam, 2014. (2) It shall come into force from the date of its Publication in the Official Gazette. 2. Amendment of Rule 56 of Fundamental Rules as substituted by Section 2 of the Chhattisgarh Act No. 29 of 1967 :- In Rules 56 of the Fundamental Rules as substituted by Section 2 of the Chhattisgarh Shaskiya Sevak (Adhivarshiki-Ayu) Adhiniyam, 1967 (No. 29 of 1967), following amendment shall be incorporated namely: -- (i) In sub-rule (1), the words, figures, Parenthesis, hyphen and punctuation, (1-a), (1-b) and (1-c) shall be omitted. (ii) In sub-rule (1), for the words, "Sixty" wherever it occurs, the word "Sixty-two" shall be substituted. (iii) Sub-rule (1-a), (1-b) and (1-c) shall be omitted. 3. Repeal :- The Chhattisgarh Shaskiya Sevak (Adhivarshiki-Ayu) (Sanshodhan) Ordinance, 2013 (No. 2 of 2013) is hereby, repealed.