Chhattisgarh Shram Kalyan Nidhi (Sanshodhan) Act, 2007

S Chattishghar 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Chhattisgarh Shram Kalyan Nidhi (Sanshodhan) Act, 2007 14 of 2007 [29 October 2007] CONTENTS 1. Short Title 2. Amendment Of Section 4 Chhattisgarh Shram Kalyan Nidhi (Sanshodhan) Act, 2007 14 of 2007 [29 October 2007] An Act further to amend the Chhattisgarh Shram Kalyan Nidhi Adhiniyam, 1982. Be it enacted by the Chhattisgarh Legislature in the Fifty-eighth Year of the Republic of India, as follows:-- * Published in Chhattisgarh Rajpatra (Asadharan) dated 6-11-2007 Page 630(6). 1. Short Title :- This Act may be called the Chhattisgarh Shram Kalyan Nidhi (Sanshodhan) Act, 2007 2. Amendment Of Section 4 :- In clause (a) of sub-section (3) of section 4 of the Chhattisgarh Shram Kalyan Nidhi Adhiniyam, 1982 (No. 36 of 1983). after the word "Chairman" the words "and Vice-Chairman" shall be inserted.

Act Metadata
  • Title: Chhattisgarh Shram Kalyan Nidhi (Sanshodhan) Act, 2007
  • Type: S
  • Subtype: Chattishghar
  • Act ID: 16003
  • Digitised on: 13 Aug 2025