Chhattisgarh Vishwavidyalaya (Sanshodhan) Adhiniyam, 2010
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Chhattisgarh Vishwavidyalaya (Sanshodhan) Adhiniyam, 2010 14 of 2010 [15 June 2010] CONTENTS 1. Short title, extend and commencement 2. Amendment of Suction 4 3. Amendment of Section 13 4. Amendment of Section 14 5. Amendment of Section 14 6. Amendment of Part-II (Revised) of the Second Schedule Chhattisgarh Vishwavidyalaya (Sanshodhan) Adhiniyam, 2010 14 of 2010 [15 June 2010] PREAMBLE An Act further to amend the Chhattisgarh Vishawavidyalaya Adhiniyam, 1973. Be it enacted by the Chhattisgarh Legislature in the Sixty-first Year of the Republic of India, as follows:-- * Published in the Chhattisgarh Rajpatra (Asadharan) dated 15-6- 2010 Page 330(1). 1. Short title, extend and commencement :- (1) This Act may be called the Chhattisgarh Vishawavidyalaya (Sanshodhan) Adhiniyam, 2010. (2) It extends to the whole State of Chhattisgarh. (3) It shall come into force from the dale of its publication in the Official Gazette. 2. Amendment of Suction 4 :- In sub-clause (a) of Clause (xvii) of section 4 of the Chhattisgarh Vishawavidyalaya Adhiniyam, 1973 (No, 22 of 1973) (hereinafter referred to as the Principal Act) for the word and figure "Part-I" the words and figure "Part-I (Revised)" shall be substituted. 3. Amendment of Section 13 :- In the second proviso of sub-section (1) of Section 13 of the Principal Act, for the word and figure "Part-II" the words and figure "Part-II (Revised)" shall be substituted. 4. Amendment of Section 14 :- In sub-section (2) of Section 14 of the Principal Act, for the word "four" the word "five" shall be substituted. 5. Amendment of Section 14 :- In proviso of sub-section (2-a) of Section 14 of the Principal Act, for the figure "65" the figure "70" shall be substituted. 6. Amendment of Part-II (Revised) of the Second Schedule :- For "Part-II (Revised)" of the Second Schedule, the following shall be substituted. "PART-II (Revised) [See Section 4 (xvii)] S. No. (1) Name of University (2) Headquarter (3) Territorial Jurisdiction (4) 1. Bastar Vishwavidyalaya Jagdalpur Areas comprised within the limits of the revenue Districts of Ranker, Bastar, Dantewada, Narayanpur and Bijapur. 2. Sarguja Vishwavidyalaya Ambikapur Areas comprised within the limits of the revenue Districts of Sarguja, Jashpur, Korea, Bilaspur. Korba, Janjgir-Champa and Raigarh.".
Act Metadata
- Title: Chhattisgarh Vishwavidyalaya (Sanshodhan) Adhiniyam, 2010
- Type: S
- Subtype: Chattishghar
- Act ID: 16063
- Digitised on: 13 Aug 2025