Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Chhattisgarh Vishwavidyalaya (Sanshodhan) Adhiniyam, 2013 19 of 2013 [22 May 2013] CONTENTS 1. Short title and commencement 2. Amendment of Section 34 Chhattisgarh Vishwavidyalaya (Sanshodhan) Adhiniyam, 2013 19 of 2013 [22 May 2013] PREAMBLE An Act further to amend the Chhattisgarh Vishwavidyalaya Adhiniyam, 1973 Be it enacted by the Chhattisgarh Legislature in the Sixty-Fourth Year of the Republic of India as follows:-- * Published in the Chhattisgarh Rajpatra (Asadharan) dated the 22- 5-2013 Page 410(1). 1. Short title and commencement :- (1) This Act may be called the Chhattisgarh Vishwavidyalaya (Sanshodhan) Adhiniyam, 2013. (2) It shall come into force from the date of its publication in the Official Gazette. 2. Amendment of Section 34 :- For sub-section (1) of Section 34 of the Chhattisgarh Vishwavidyalaya Adhiniyam, 1973 (No. 22 of 1973) the following shall be substituted, namely:-- "(1) There shall be a Co-ordination Committee consisting of the following persons, namely:-- (i) Kuladhipati; (ii) Chief Minister, Government of Chhattisgarh; (iii) Minister-In-Charge, related to Higher Education Department; (iv) Minister-In-Charge, related to Technical Education Department; (v) Minister-In-Charge, related to Agriculture Education and Research Department; (vi) Minister-In-Charge, related to Medical Education Department; (vii) Chief Secretary, Government of Chhattisgarh; (viii) The Kulpatis of the Universities Specified in the Second Schedule; (ix) The Rectors of the Universities specified in the Second Schedule; (x) Principal Secretary/Secretary, Government of Chhattisgarh, Law and Legislative Affairs Department; (xi) Principal Secretary/Secretary Government of Chhattisgarh, Finance Department; (xii) Principal Secretary/Secretary, Government of Chhattisgarh, Higher Education Department; (xiii) Principal Secretary/Secretary, to Governor of Chhattisgarh; (xiv) The Kulpatis of the Universities constituted under any Act of the State Legislature."